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State of Karnataka - Section

Section 46 in Rajiv Gandhi University of Health Sciences Act, 1994

46. Recognition of certain institutions.

(1)Any institution situated within or outside the University Area other than a college which conduct research or specified studies, may be recognised by the Syndicate as the recognised institution for such purpose and in such manner and subject to such conditions as may be prescribed by the Statutes.
(2)Any such recognition may be withdrawn either in whole or in part or modified in such manner and for such reasons as may be prescribed by the Statutes.