Section 32(2)(a) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Himachal Pradesh - Subsection

Section 32(2)(a) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009

(a)sufficient for generating-

(i)resources for meeting the recurring expenditure of the University; and

(ii)the savings required for the further development of the University; and