Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in The Chennai Metro Railway (Carriage and Ticket) Rules, 2014 (2)Words and expressions used in these rules and not defined, but defined in the Act, shall have the same meanings & assigned to them in the Act.
