Section 4(4) in Punjab Water Supply and Sewerage Board Act, 1976
(4)[ The Secretary to Government of Punjab, Department of Local Government, shall be the ex-officio Vice-Chairman. Whenever the Chairman is absence or on leave or otherwise, there is a vacancy in his office, the Government may authoritze the Senior Vice Chairman or one of the Vice Chairman to exercise the powers of the Chairman.] [Substituted by Punjab Act No. 52 of 2016, dated 23.12.2016]
