Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 29 in The Orissa State Financial Corporation General Regulations, 2003 29. Entry of forfeiture in the register. - When any share has been forfeited under regulations 28, an entry of the forfeiture with the date thereof shall be made in the register.
