Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(1)(b) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 (b)to clear by cutting or removing any tree, jungle, fence, standing crop or other material obstruction during such survey or taking of levels; and