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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(xxv) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(xxv)"Study Centre" means a centre established, maintained or recognized by the University for the purpose of advising counseling or for rendering any other assistance including training, conducting contact classes and administering examinations required by the students;