Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 16 November, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD) Dated : 16-11-2022 Parties through their counsel.
List the matter along with COMP No.9 of 2011.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 16-11-2022 17:20:00