Supreme Court - Daily Orders
The State Of Rajasthan vs Bhupendra Singh Tarad on 10 September, 2018
Bench: Arun Mishra, Vineet Saran
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ITEM NO.12+56 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.12 :
SPECIAL LEAVE PETITION (CIVIL)………... Diary No(s).21904/2018
(Arising out of impugned final judgment and order dated 01-02-2018
in DBCWP No.3772/2014 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
THE STATE OF RAJASTHAN & ANR. Petitioner(s)
VERSUS
BHUPENDRA SINGH TARAD & ORS. Respondent(s)
(With appln.(s) for c/delay in filing and refiling SLP, exemption
from filing O.T. and permission to file additional documents/facts)
WITH
SLP(C)No…………….Diary No(s). 21900/2018 (XV)
(With appln.(s) for c/delay in filing and refiling SLP, exemption
from filing O.T. and permission to file addl. documents/facts)
SLP(C)No………………Diary No(s).21902/2018 (XV)
(With appln.(s) for c/delay in filing and refiling SLP, exemption
from filing O.T. and permission to file addl. documents/facts)
SLP(C)No…………..Diary No(s).22042/2018 (XV)
(With appln.(s) for c/delay in filing and refiling SLP, exemption
from filing O.T. and permission to file addl. documents/facts)
Item No.56 :
SLP(C)No……………..Diary No.21896/2018
(With appln.(s) for c/delay in filing and refiling SLP, exemption
from filing O.T. and permission to file addl. documents/facts)
WITH
SLP(C)No…………...Diary No.21897/2018
(With appln.(s) for c/delay in filing and refiling SLP, exemption
from filing O.T. and permission to file addl. documents/facts)
Signature Not Verified
Date : 10-09-2018 These petitions were called on for hearing today.
Digitally signed by
SARITA PUROHIT
Date: 2018.09.12
14:34:39 IST
Reason:
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
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For Petitioner(s) Mr. P.S. Narasimha,ASG
Mr. Manish Malik,Adv.(AAG)
Mr. Rawa Prashant,Adv.
Mr. V.C. Shukla,Adv.
Ms. Ruchi Kohli, AOR
Dr. Manish Singhvi,Adv.
Mr. Satyendra Kumar,Adv.
Mr. Yuvraj Samant,Adv.
MS. Neha Amola,Adv.
Mr. Irshad Ahmad,AOR
For Respondent(s) Ms. Aishwarya Bhati,AOR
Ms. Chitrangada R.,Adv.
Ms. Vaidruti Mishra,Adv.
Ms. Tanuja P.,Adv.
Mr. Ankur Rastogi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 13.9.2018, as prayed.
(Jagdish Chander) (Sarita Purohit) Branch Officer AR-cum-PS