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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(1)(g) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006

(g)to make appointments of the faculty, officers and employees of The University or a constituent college, affiliated colleges, Regional Centres, Stud;r Centres located in India and abroad ;