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State of Himachal Pradesh - Section

Section 117 in Himachal Pradesh Co-Operative Societies Rules, 1971

117. Term of liquidation proceedings.

- Subject to the period fixed in memorandum of liquidation under rule 104 the liquidation proceedings of a society shall be closed within a period of five years from the date on which the order of winding up takes effect, unless the period is extended by the Registrar.