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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(4)(b) in Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953

(b)"maintenance" in relation to a residence includes the payment of such local rates and taxes as are normally to be borne by the tenant and the provision of electricity and water.]