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[Cites 0, Cited by 0] [Section 91C(1)] [Section 91C] [Entire Act]

State of Chattisgarh - Subsection

Section 91C(1)(c) in The C.G. Irrigation Act, 1931

(c)no compensation shall be payable to any person other than a person who, in the opinion of the State Government or the arbitrator owns or has an interest in the tank requisitioned;