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[Cites 0, Cited by 0] [Section 258(1)] [Section 258] [Entire Act]

Union of India - Subsection

Section 258(1)(a) in The Income Tax Act, 2025

(a)any officer, authority or body performing any functions under any law relating to the imposition of any tax, duty or cess, or dealings in foreign exchange as defined in section 2(n) of the Foreign Exchange Management Act, 1999; or