Supreme Court - Daily Orders
Shiv Chandra Jha vs Harideo Jha . on 16 January, 2015
Bench: Anil R. Dave, Shiva Kirti Singh
ITEM NO.37 COURT NO.3 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).17096/2013
(Arising out of impugned final judgment and order dated 04/02/2013
in LPA No.15/2011 passed by the High Court Of Patna)
SHIV CHANDRA JHA Petitioner(s)
VERSUS
HARIDEO JHA & ORS. Respondent(s)
(With interim relief and office report)
Date : 16/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Devashish Bharuka,Adv.
Mr. A. Kaushik,Adv.
For Respondent(s) Mr. Shantanu Sagar,Adv.
Mr. Shashank Saurav,Adv.
Mr. Aakash Kumar,Adv.
Mr. Chandra Prakash,Adv.
Mr. Aditya Narayan Singh,Adv.
Mr. Samir Ali Khan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
A letter has been circulated by the learned counsel for the respondent seeking adjournment for filing counter affidavit.
Counter affidavit may be filed within three weeks from today.
Rejoinder affidavit may be filed within three weeks thereafter.
Signature Not VerifiedList the matters on 1st April, 2015.
Digitally signed by Sarita Purohit Date: 2015.01.17 13:14:36 IST Reason:(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar