Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 254(4)] [Section 254] [Entire Act] State of Nagaland - Subsection Section 254(4)(c) in Nagaland Municipal Act, 2001 (c)The entry upon the land in which the aforesaid drain is situated with assistants and workmen at all reasonable hours; and