Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 549] [Entire Act] State of Odisha - Subsection Section 549(3) in Orissa Municipal Rules, 1953 (3)The drainage from the upper storeys and from the roof of a building used for residential purposes shall be carried down to the surface drains by means of pipes.
