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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(d) in Punjab Liquor Permit and Pass Rules, 1932

(d)Whenever the manager of any licensed distillery in the [Haryana] [Substituted for 'Punjab' vide Haryana Notification No. GSR56/PA1/14/Sections 18,34 and 59/Amd/71 dated 4.6.1971.] obtains the requisite pass for the despatch of any consignment of spirit in pursuance of the above rules, he will be shown in the pass as the consignor and an authorised officer of the District, State or Union Territory as the consignee.