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Himachal Pradesh High Court

Neema vs . State Of H.P And Others. on 15 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Neema vs. State of H.P and others.

.

CWP No. 7187 of 2022 15.10.2022 Present: Mr. Bonit Prakash, Advocate vice counsel for the petitioner.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G, Mr. Shiv Pal Manhans, Addl. A.G, Mr. Bhupinder Thakur, Dy. A.G and Mr. Rajat Chauhan, Law Officer for the respondents-State.

Leaving all questions of law open, admit.

Tag along-with CWP No. 2974 of 2022.

CMP No. 14364 of 2022 No ground for interim direction is made out, therefore, the application is dismissed and stands disposed of.






                                        ( Tarlok Singh Chauhan )





                                                  Judge



             October 15, 2022                ( Virender Singh )
                  (naveen)                         Judge




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