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Supreme Court - Daily Orders

Sushmita Dev vs Union Of India on 21 April, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                                 1

     ITEM NO.27                         COURT NO.1                  SECTION PIL-W

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                             Writ Petition(s)(Civil)     No(s).1361/2021

     SUSHMITA DEV                                                    Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ORS.                                           Respondent(s)

     (WITH IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)

     Date : 21-04-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)             Mr. Biswajit Deb, Sr. Adv.
                                   Ms. Tulika Mukherjee, AOR
                                   Mr. Shwetank Singh, Adv.

     For Respondent(s)             Mr. R Venkataramani, Attorney General for India
                                   Mr. Tushar Mehta, Solicitor General
                                   Mr. K M Nataraj, A.S.G.
                                   Mr. Kanu Agarwal, Adv.
                                   Ms. Suhasini Sen, Adv.
                                   Ms. Diksha Rai, Adv.
                                   Mr. Shuvodeep Roy, Adv.
                                   Mr. Sabarish Subramanian, Adv.
                                   Mr. Anandh Venkataramani, Adv.
                                   Mrs. Vijayalakshmi Venkataramani, Adv.
                                   Mr. Vinayak Mehrotra, Adv.
                                   Ms. Mansi Sood, Adv.
                                   Mr. Chitvan Singhal, Adv.
                                   Ms. Sonali Jain, Adv.
                                   Mr. Abhishek Kumar Pandey, Adv.
                                   Mr. Raman Yadav, Adv.
                                   Mr. Arvind Kumar Sharma, AOR

                                   Mr. Shuvodeep Roy, AOR

                                   Ms. Shraddha Deshmukh, AOR
Signature Not Verified


                                   Mr. Sanjay Hegde, Sr. Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.04.21

                                   Ms. Srishti Agnihotri, AOR
16:55:07 IST
Reason:


                                   Ms. Sanjana Grace Thomas, Adv.
                                   Mr. Shahrukh Ali, Adv.
                                   Mr. Tanay Hegde, Adv.
                                2




UPON hearing the counsel the Court made the following
                       O R D E R

List the Petition on 12 May 2023.

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR