Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 21 April, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
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ITEM NO.27 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(WITH IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)
Date : 21-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Biswajit Deb, Sr. Adv.
Ms. Tulika Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. R Venkataramani, Attorney General for India
Mr. Tushar Mehta, Solicitor General
Mr. K M Nataraj, A.S.G.
Mr. Kanu Agarwal, Adv.
Ms. Suhasini Sen, Adv.
Ms. Diksha Rai, Adv.
Mr. Shuvodeep Roy, Adv.
Mr. Sabarish Subramanian, Adv.
Mr. Anandh Venkataramani, Adv.
Mrs. Vijayalakshmi Venkataramani, Adv.
Mr. Vinayak Mehrotra, Adv.
Ms. Mansi Sood, Adv.
Mr. Chitvan Singhal, Adv.
Ms. Sonali Jain, Adv.
Mr. Abhishek Kumar Pandey, Adv.
Mr. Raman Yadav, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Shuvodeep Roy, AOR
Ms. Shraddha Deshmukh, AOR
Signature Not Verified
Mr. Sanjay Hegde, Sr. Adv.
Digitally signed by
Sanjay Kumar
Date: 2023.04.21
Ms. Srishti Agnihotri, AOR
16:55:07 IST
Reason:
Ms. Sanjana Grace Thomas, Adv.
Mr. Shahrukh Ali, Adv.
Mr. Tanay Hegde, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
List the Petition on 12 May 2023.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR