Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 185A(2)] [Section 185A] [Entire Act]

Madras Presidency - Subsection

Section 185A(2)(c) in Madras Estates Land Act, 1908

(c)Clauses (i) and (ii) of the second proviso to section 185 shall apply to proceedings under this section.