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Madhya Pradesh High Court

S.C. Dekate vs S.Ho. State Economic Offence ... on 28 July, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

                                                                 1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                        CRA No. 3082 of 2018
                                     (S.C. DEKATE Vs S.HO. STATE ECONOMIC OFFENCE INVESTIGATION BUREAU)

                           Dated : 28-07-2023
                                  Shri Krishna Kartikey Sharma - Advocate for appellant.

                                  Shri Naval Kishore Gupta - Advocate for respondent - EOW.

Let report pertaining to total incarceration suffered by appellant- S.C. Dekate in Special Case No.01/2013, with and without remission, be requisitioned from the concerned Jail.

List this case after a week.

(SATYENDRA KUMAR SINGH) JUDGE Abhi Signature Not Verified Signed by: ABHISHEK CHATURVEDI Signing time: 28-07-2023 17:42:02