Madhya Pradesh High Court
S.C. Dekate vs S.Ho. State Economic Offence ... on 28 July, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CRA No. 3082 of 2018
(S.C. DEKATE Vs S.HO. STATE ECONOMIC OFFENCE INVESTIGATION BUREAU)
Dated : 28-07-2023
Shri Krishna Kartikey Sharma - Advocate for appellant.
Shri Naval Kishore Gupta - Advocate for respondent - EOW.
Let report pertaining to total incarceration suffered by appellant- S.C. Dekate in Special Case No.01/2013, with and without remission, be requisitioned from the concerned Jail.
List this case after a week.
(SATYENDRA KUMAR SINGH) JUDGE Abhi Signature Not Verified Signed by: ABHISHEK CHATURVEDI Signing time: 28-07-2023 17:42:02