Allahabad High Court
Amar Nath (Ex-Junior Engineer) vs U. P. Power Corporation Ltd. Thru' ... on 7 May, 2012
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - A No. - 18634 of 2012 Petitioner :- Amar Nath (Ex-Junior Engineer) Respondent :- U. P. Power Corporation Ltd. Thru' Chairman & Others Petitioner Counsel :- K.S. Rathor,A.P.S.Rathor Respondent Counsel :- Sandeep Kumar Srivastava,S.C. Hon'ble V.K. Shukla,J.
On the matter being taken up, Sri Sanddep Kumar Srivastava, learned counsel for the respondents submits that payment has been made. Since counsel for the petitioner is not present, copy of the counter affidavit could not be served upon him.
List this case in the next cause list before appropriate Bench.
Order Date :- 7.5.2012 SRY