Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15AA] [Entire Act] State of Telangana - Subsection Section 15AA(2) in Telangana Medical Practitioners Registration Act, 1968 (2)[ [XXX]] [Sub-section (2) of section 15AA omitted by Act No. 6 of 2018.]