Madhya Pradesh High Court
Kalu @ Arvind vs State Of M.P. on 22 July, 2025
Author: Anil Verma
Bench: Anil Verma
1 CRA-58-2010 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 58 of 2010 (KALU @ ARVIND Vs STATE OF M.P. ) Dated : 22-07-2025 List alongwith CRA No.747 of 2009.
(ANIL VERMA) JUDGE Signature Not Verified Signed by: ROHIT SHARMA Signing time: 7/22/2025 5:34:08 PM