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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(1)(d) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(d)appointing any advocate or any other competent person including officers of the Rent Court or local administration or local body for the execution of the order.