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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(vi) in A.P. Farmers Organisation Rules, 1997

(vi)The social audit so conducted shall be recorded and copy thereof be sent to the Distributory Committee in the case of water users Association, to the project committee in the case of Distributory Committee; to the Commissioner in the case of Project Committee.