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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(1)(a) in The Tamil Nadu Acquisition of Hoardings Act, 1985

(a)in the case of any order or notice of a general nature or affecting a class of persons, be published in the Tamil Nadu Government Gazette;