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State of Rajasthan - Section

Section 20 in Maharshi Dayanand Saraswati University Act, 1987

20. Other Officers.

- The officers, other than the Vice-Chancellor of the university referred to in section 18 shall be appointed in such manner, for such period, on such terms and conditions and shall exercise such powers and perform such functions as may be prescribed.Chapter - VStatutes, Ordinances and Regulations