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Union of India - Section

Section 3 in Eligibility Requirement for taking admission in an undergraduate medical course in a Foreign Medical Institution Regulations, 2002

3.

An Indian citizen, who has passed the qualifying examination either from India or an equivalent examination from abroad and is desirous of joining an undergraduate medical course in any foreign medical institution on or after 15 March, 2002 shall approach the Council for issue of an Eligibility Certificate for that purpose.