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State of Rajasthan - Section

Section 39 in The Rajasthan Judicial Service Rules, 1955

39. Preparation of Selection List.

- The Selection Committee shall-
(a)consider the applications received by the Special Secretary to the Government and the service records of the applicants and interview such of them as it deems necessary, and
(b)prepare a list of persons found suitable for appointment to the Service by transfer under this Part, the names being arranged in the order of their seniority in the Rajasthan Administrative Service.