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[Cites 0, Cited by 1] [Section 37(1)] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(1)(j) in Maharashtra Public Universities Act, 2016

(j)to conduct academic audit of the university departments, institutions, affiliated colleges, autonomous university departments and institutions, empowered autonomous colleges, cluster of institutions, empowered autonomous skills development colleges and recognized institutions, which shall be carried out by an Academic Audit Committee, having an equal number of internal and external members;