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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(ii) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(ii)to further advancement of learning and prosecution of research in Animal Sciences and Fishery Sciences with special emphasis on need-based research relevant to filed problems of the State and aspirations of the farmers;