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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(14) in The Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978

(14)If the employee does not submit the written statement of defence on or before the date specified for the purpose or does not appear in person before the enquiry officer on any date fixed for the enquiry or otherwise fails or refuses to participate in the enquiry, the enquiry officer may hold the enquiry ex parte.