Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(1)(e) in Karnataka Command Areas Development Act, 1980

(e)destroys, defaces or removes any level marks or water-gauge or any other work or sign fixed by the Authority or a public servant;