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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(5) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(5)If the Returning Officer decides under sub-rule (3) to allow a recount of the votes either wholly or in part, he shall -
(a)arrange for the recounting in accordance with the rules; and
(b)amend the result in Form-23 to the extent necessary after such recounting.