Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

North Delhi Municipal Corp. vs Unit Construction P.Ltd. . on 10 October, 2014

     ITEM NO.75                            REGISTRAR COURT. 1                      SECTION XVI

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR PANKAJ BHANDARI

     Petition(s) for Special Leave to Appeal (C)                         No(s).    1380/2014


     NORTH DELHI MUNICIPAL CORP.                                                 Petitioner(s)

                                                         VERSUS

     UNIT CONSTRUCTION P.LTD.& ORS.                                              Respondent(s)

     (with interim relief and office report)


     WITH
     SLP(C) No. 1737/2014
     (With Office Report)

     Date : 10/10/2014 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr. Praveen Swarup,Adv.


     For Respondent(s)
                                           Mr Piyush Sachdev, Adv.
                                           Mr. G. S. Chatterjee,Adv.



                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The ld. counsel for respondent no.1 seeks time for filing counter affidavit. Same be filed within two weeks.

Service report is awaited in respect of respondent Nos.

2 and 3.

List again on 9.12.2014.

(PANKAJ BHANDARI) Registrar