Supreme Court - Daily Orders
Sadhna Gupta vs Shishpal on 5 December, 2016
Bench: R.K. Agrawal, R. Banumathi
ITEM NO.27 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).32753/2016
(Arising out of impugned final judgment and order dated 12/07/2016
in EXFA No.25/2014 passed by the High Court Of Delhi At New Delhi)
SADHNA GUPTA AND ORS. Petitioner(s)
VERSUS
SHISHPAL AND ANR. Respondent(s)
(with interim relief and office report)
Date : 05/12/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Parmanand Gaur,Adv.
Mr. S.C. Singh, Adv.
For Respondent(s) Mr. Sudhir Naagar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(ASHA SUNDRIYAL) (SUMAN JAIN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ANITA MALHOTRA
Date: 2016.12.07
16:30:14 IST
Reason: