Allahabad High Court
Manoj Gupta @ Ramu Gupta vs Smt. Sangita Gupta on 9 May, 2011
Author: Shishir Kumar
Bench: Shishir Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL No. - 146 of 2011 Petitioner :- Manoj Gupta @ Ramu Gupta Respondent :- Smt. Sangita Gupta Petitioner Counsel :- Rajesh Chandra Gupta,Mayank Kumar Gupta Hon'ble Shishir Kumar,J.
List this case on 18.05.2011 on the request made by the respondent.
Learned counsel for the respondent has informed the Court that the respondent due to illness is not in a position to appear. She will appear on the next date fixed.
When the case is listed next, the name of Sri Shyam Sunder Mishra as counsel for the respondent be shown in the cause list.
Order Date :- 9.5.2011 P