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[Cites 0, Cited by 0] [Section 235] [Entire Act]

Greater Bengaluru City Corporation -

Section 235(6) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(6)The Ward Plan shall also take into consideration the variouscategories of waste, collection points and vehicles for waste collection and suchother information as is required for the implementation of the Solid WasteManagement Rules, 2016.