Punjab-Haryana High Court
Balwinder Singh @ Billa vs State Of Haryana on 22 March, 2013
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
Crl. Misc. No.M-9239 of 2013(O&M)
Date of Decision:. 22.03.2013
Balwinder Singh @ Billa
... Petitioner
vs.
State of Haryana
... Respondent
CORAM:HON'BLE MR. JUSTICE VIJENDER SINGH MALIK
Present:- Mr. G,S. Goraya, Advocate
for the petitioner.
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VIJENDER SINGH MALIK,J(ORAL) Learned counsel for the petitioner wishes to withdraw the instant petition at this stage.
Dismissed as withdrawn.
March 22,2013 (VIJENDER SINGH MALIK ) Jiten JUDGE