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State of Rajasthan - Section

Section 20 in The Rajasthan Soil and Water Conservation Act, 1964

20. Inquiry Officer to consider objections and submit report to Board.

- The Inquiry Officer shall inquire into the objections and suggestions, received or recorded by him and submit them to the Board through the District Committee or Committees concerned together with his report thereon and his recommendations, if any, for the modification of the draft plan.