Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(ii) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(ii)in clause (c), for the words and figures" the Reserve Bank of India constituted under section 3 of the Reserve Bank of India Act, 1934 (2 of 1934 )", the words" the Reserve Bank" shall be substituted;