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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(r) in Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009

(r)"regulating body" means a body established or constituted by or under any law for the time being in force laying down norms and conditions for ensuring academic standards of higher education, such as UGO, AICTE,. NOTE, MCI, PCI, NAAC, ICAR, DEC, CSIR etc. and includes the State Government;