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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(iii) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(iii)Such articles, through dealing institute registered with the Central or the Chhattisgarh State Khadi and Gramodyog Board which are authorised to supply such articles;