Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 3 Nagpur vs Shankarlal Bhagwati Prasad Jalan on 9 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.17 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 10719/2018
(Arising out of impugned final judgment and order dated 18-07-2017
in ITA No. 29/2004 passed by the High Court of Judicature at Bombay
at Nagpur)
PR. COMMISSIONER OF INCOME TAX 3 NAGPUR Petitioner(s)
VERSUS
SHANKARLAL BHAGWATI PRASAD JALAN Respondent(s)
(With IA No.46051/2018-CONDONATION OF DELAY IN FILING and IA
No.46052/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Ms. Pinky Anand, ASG.
Ms. Vimla Sinha, Adv.
Ms. Snidha Mehra, Adv.
Mr. Hemant Arya, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NIDHI AHUJA) (ANITA RANI AHUJA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2018.04.11 10:54:48 IST Reason: