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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(j) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(j)at the hearing of the case by the Council, the complainant and also the practitioner may be represented or assisted by a legal or other representative;