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[Cites 0, Cited by 0] [Section 405] [Entire Act]

State of Jharkhand - Subsection

Section 405(3) in Jharkhand Municipal Act, 2011

(3)The term of the Municipal Streets Technical Committee shall be such as may be specified by the Mayor or Chairperson, and a new Municipal Streets Technical Committee shall be constituted before the expiry of the term of the existing Municipal Streets Technical Committee.