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Bombay High Court

Vikas S. Kasliwal vs Kalpataru Properties Pvt. Ltd. And 2 ... on 30 August, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

           COMMERCIAL APPEAL NO. 237 OF 2018
                          In
CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS 169 OF 2018

        Vikas S. Kasliwal                                        ....Petitioner
                    V/S
        Kalpataru Properties Pvt. Ltd. And 2 Others           ....Respondent

CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 30th August, 2018 P.C. :

Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 06/09/2018.
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