Bombay High Court
Vikas S. Kasliwal vs Kalpataru Properties Pvt. Ltd. And 2 ... on 30 August, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 237 OF 2018
In
CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS 169 OF 2018
Vikas S. Kasliwal ....Petitioner
V/S
Kalpataru Properties Pvt. Ltd. And 2 Others ....Respondent
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ DATE : 30th August, 2018 P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 06/09/2018.
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