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NCT Delhi - Section

Section 1 in Delhi High Court Intellectual Property Rights Division Rules, 2022

1. Short title and commencement

(i)These Rules shall be called ‘The Delhi High Court Intellectual Property Rights Division Rules, 2022. (DHC- IPD Rules, 2022);
(ii)The Rules shall come into force on such date as the Chief Justice of the Delhi High Court may notify in
the Official Gazette.